Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 52 in The Dentists Act, 1948 52. Cognizance of offences.— No Court shall take cognizance of any offence punishable under this Act except upon complaint made by order of the State Government or the State Council.
