Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218A(2)] [Section 218A] [Entire Act] Union of India - Subsection Section 218A(2)(iii) in The Merchant Shipping Act, 1958 (iii)the period of night work under clause (b) of sub-section (2) of section 109;