Madhya Pradesh High Court
Anoop Jaiswal Alias Jassa vs The State Of Madhya Pradesh on 5 January, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 55859 of 2022 (ANOOP JAISWAL ALIAS JASSA Vs THE STATE OF MADHYA PRADESH) Dated : 05-01-2023 List this matter on 06/01/2023.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 1/5/2023 6:15:40 PM