Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 10. Payment of Subsistence Allowance during Suspension period - Further instructions. (Circular Memo. No. 29730-A/458/A2/FR.11/94, Fin. & Plg., dated 15-9-1994)Ref: - 1. Circular Memo.No. 13431/160-A/FR.II/93, dated 1-4-1993 of the Fin. & Plg. (FW) Department .
