Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67B] [Entire Act] State of Rajasthan - Subsection Section 67B(f) in The Rajasthan Excise Rules, 1956 (f)All tenders received shall be recorded in a register in his own hand, as soon as the tender is opened.
