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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(6C) in Jammu and Kashmir Municipal Corporation Act, 2000

(6C)The Swacch Bharat Committee shall perform functions related to monitoring and review of progress under the Swacch Bharat Mission.] [Inserted by Jammu and Kashmir Act No. 38 of 2018, dated 12.12.2018.]