Section 2 in Statutes of the Homoeopathy University, Jaipur, 2011
2. Definition.
- In these Statutes, unless the context otherwise requires,(a)"Act" means the Homoeopathy University, Jaipur Act, 2010 (Act No.6 of 2010);(b)"Authorities of the University" means authorities specified in Section 21 of the Act and includes authorities declared by these Statutes; and(c)"Schedule" means Schedule appended to these Statutes.Chapter-2 Constitution, Powers and Functions of the AuthoritiesPart-I Board of Management
