Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(a) in The Dangerous Drugs (Manipur Amendment) Act, 1985

(a)in clause (b), for the full stop at the end, a semicolon shall be substituted;