Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Manipur - Subsection Section 16(2) in Manipur Lokayukta Rules, 2018 (2)All complaints shall be placed before the Chairperson or Members of the Lokayukta, as the case may be, for orders.
