Delhi High Court - Orders
Sunita Sinha vs M/S Leela Builders Pvt Ltd & Ors on 1 September, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~43 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 70/2019 and CM APPL. 3892/2019
SUNITA SINHA ..... Appellant
Through: Mr. Pawanjit S. Bindra, Sr.
Advocate with Mr. Vinayak Marwah, Advs.
versus
M/S LEELA BUILDERS PVT LTD & ORS ..... Respondents
Through: Ms. Aakanksha Kaul, Mr.
Manek Singh and Mr. Aaman Sahani, Advs.
for Respondents 1 to 8
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 01.09.2022 CM APPL. 34117/2019
1. As it is now 5:00 PM and there are matters which are part heard in the list today, it is not possible to take up this matter today.
2. Main matter would not be shown in the disposal list.
3. List this application on 19th October 2022. Interim orders to continue till the next date of hearing.
C. HARI SHANKAR, J SEPTEMBER 1, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:05.09.2022 17:07:24