Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(s) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(s)"registered school" means a secondary school [or a higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] or a post basic school registered by the Board under Section 31;