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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Himachal Pradesh - Subsection

Section 109(2)(t) in Himachal Pradesh Co-Operative Societies Act, 1968

(t)the payment to be made to the co-operative education fund by a cooperative society out of its net profits and the mode of its investment;