Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(5) in West Bengal Estates Acquisition Act, 1953 (5)Nothing in this section shall authorise the Collector to take Khas possession of any estate or of any right of an intermediary therein, which may be retained under section 6.
