Bombay High Court
Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 10 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
29-wp-12575-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.12575 OF 2022
Deshmukh Enterprises ...Petitioner
vs.
Paramount Park-D Tenant Co.Op. Housing
Society Limited and Others ...Respondents
Ms. Shalu Tanwar i/b. Mr. Preeti Walimbe, for the Petitioner.
Mr. C.D. Mali, AGP the State.
CORAM : N. J. JAMADAR, J.
DATE : JULY 10, 2023 P.C.:
1. Heard the learned counsel for the petitioner.
2. The learned counsel for the petitioner is requested to give notice to the counsel for the private respondents.
3. Stand over to 1st August, 2023.
(N. J. JAMADAR, J.)
Vishal Parekar ...1
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