Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 60 in The Rajasthan Excise Rules, 1956 60. Licences by auction. - Licences may be granted by auction in cases where any of these, rules provide for the grant of the licences in such manner. In such cases, the procedure prescribed by this chapter shall be followed.
