Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 5, Cited by 0]

Delhi High Court - Orders

Mrs Xx vs The State Nct Delhi & Anr on 9 October, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~61
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 2933/2023
                                                MRS XX                                                                              ..... Petitioner
                                                                                      Through:                 Mr. Shailender Babbar, Mr. Rakesh C
                                                                                                               Agnawat, Mr. Sandeep Dhanuka,
                                                                                                               Mr. Kartik Kumar Aggarwal and
                                                                                                               Mr. Abhishek Gupta, Advocates.
                                                                                      versus

                                                THE STATE NCT DELHI & ANR.                                                          ..... Respondents
                                                                                      Through:                 Mr. Amit Peswani, Advocate for
                                                                                                               Ms. Nandita Rao, ASC for the State
                                                                                                               along with SI Anu Pudir, P.S.
                                                                                                               Shahdara.
                                                                                                               Mr. Prabhakar Narain, Mr. Anshul
                                                                                                               Singh and Mr. Tarun Thakur,
                                                                                                               Advocates for R-2.
                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 09.10.2023 CRL.M.A. 27282/2023(exemption)

8. Allowed, subject to all just exceptions.

9. The application stands disposed of.

W.P.(CRL) 2933/2023 & CRL.M.A. 27281/2023

10. The present petition is filed under Article 226 read with Article 227 of the Constitution and section 482 Cr.P.C. to set aside the order dated 06.09.2023 passed by the court of Sh. Arun Kumar Garg, Additional Sessions Judge, SC (POCSO)-02, Shahadra District, Karkardooma Courts, Delhi in FIR bearing no. 0189/2023 registered under sections This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 12:54:54 354A/323/506/509/34 IPC and section 12 of the Protection of Children from Sexual Offence Act, 2012 at P.S. Shahdara.

11. Issue notice.

12. Mr. Amit Peswani, Advocate assisted by Investigating Officer, SI Anu Pudir, P.S. Shahdara, appearing on behalf of the respondent no. 1/State accepts notice. Mr. Prabhakar Narain, Advocate appearing on behalf of the respondent no. 2 also accepts notice.

13. List for hearing on 04.12.2023.

DR. SUDHIR KUMAR JAIN, J OCTOBER 9, 2023 Sk/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 12:54:54