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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(7)(g) in The Calcutta University Act, 1979.

(g)has been convicted by a court for any offence within the concept and meaning of the Code of Criminal Procedure, 1973 (2 of 1974); or