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[Cites 0, Cited by 9] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in Government of India Act, 1935

(2)The Council of State shall consist of one hundred and fifty-six representatives of British India and not more than one hundred and four representatives of the Indian States, and the Federal Assembly shall consist of two hundred and fifty representatives of British India and not more than one hundred and twenty-five representatives of the Indian States.