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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(f) in Shri Jagannath Temple Act, 1955

(f)that he has absented himself for [* * *] [Omitted vide Orissa Gazette Extraordinary No. 1451 dated 16.9.2003 (O.A. 16 of 2003).] three consecutive meetings of the Committee and is unable to explain such absence to the satisfaction of the Committee;