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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(1)The State Government may, for maintaining supplies, by order, regulate-
(a)the distribution, sale or purchase of any cane in any cane in any reserved or assigned area; and
(b)purchase of cane in any area other than a reserved or assigned area.