Section 38(3)(i) in Telangana Town-Planning Act, 1920
(i)The [State Government] [Throughout the Act, the words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order, 1937, and the word 'State' was substituted for 'Provincial' by the Adaptation Order, 1950.] may make rules to carry out the purposes of sub-section (1);