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[Cites 0, Cited by 15]

Income Tax Appellate Tribunal - Indore

Shri Rajendra Agarwal, Sendhwa vs Ito, Sendhwa on 8 February, 2021

           अपील य अ धकरण, इ दौर  यायपीठ, इ दौर

     IN THE INCOME TAX APPELLATE TRIBUNAL
              INDORE BENCH, INDORE

   BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER
                     AND
    SHRI MANISH BORAD, ACCOUNTANT MEMBER

              ITA No.188/Ind/2020
           Assessment Year 2013-14
Mohd. Harun Chhipa                   ITO 1(1), Ujjain
        (Appellant)          बनाम/      (Revenue )
                             Vs.
P.A. No.AHQPC9781M
                 ITA No.25/Ind/2020
            Assessment Year 2010-11
Smt. Shobha Oza Indore              ITO 1(3), Indore
         (Appellant)          बनाम/    (Revenue )
                              Vs.
P.A. No.AAEPO5168R
                 ITA No.47/Ind/2020
            Assessment Year 2016-17
Shri    Rajendra     Agarwal,       ITO, Sendhwa
Sendhwa                       बनाम/
         (Appellant)          Vs.      (Revenue )
P.A. No.ABHPA2318R

          ITA Nos.757 to 763/Ind/2018
    Assessment Years: 2004-05 to 2010-11
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

Smt. Poonam Chouksey,                 ACIT-2(1),
Bhopal                        बनाम/   Bhopal
        (Appellant)           Vs.        (Revenue )
P.A. No.ACYPC2633B
           IT(SS)A Nos.06 to 12/Ind/2019
     Assessment Years 2004-05 to 2010-11
Late Suresh Kumar                ACIT 2(1), Bhopal
Chouksey                   बनाम/
         (Appellant)       Vs.      (Revenue )
P.A. No.ACYPC3204E
         IT(SS)A Nos.183 & 184/Ind/2019
     Assessment Years 2013-14 & 2014-15
Shri Rahul Kumar Sahu          DCIT, Central-1
Bhopal                   बनाम/ Bhopal
        (Appellant)      Vs.      (Revenue )
P.A. No.DDKPS9442E
          IT(SS)A Nos.185 & 186/Ind/2019
     Assessment Years 2013-14 & 2014-15
Shri Ramesh Kumar Sahu          DCIT, Central-1
Bhopal                    बनाम/ Bhopal
         (Appellant)      Vs.      (Revenue )
P.A. No.AKYPS 2394 B
              IT(SS)A No. 187/Ind/2019
            Assessment Year: 2013-14
Shri Ruchi Sahu                  DCIT, Central-1
Bhopal                     बनाम/ Bhopal
         (Appellant)       Vs.      (Revenue )
P.A. No.BQYPS 2316 C


                                                      2
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                 ITA No.634/Ind/2018
            Assessment Year 2013-14
M/s Space Enclave Pvt. Ltd.       ITO 5(3), Indore
Indore                      बनाम/
         (Appellant)        Vs.      (Revenue )
P.A. No.AAMCS1738A
                  ITA No.613/Ind/2018
             Assessment Year 2013-14
 ITO 5(3), Indore             M/s Space Enclave Pvt.
                       बनाम/  Ltd.
                              Indore
                       Vs.
      (Appellant)                  (Respondent )
P.A. No.AAMCS1738A
                 ITA No.777/Ind/2018
            Assessment Year 2015-16
Century       Textiles   &       ITO (IT & TP),
Industries Ltd.            बनाम/ Bhopal
 Mumbai
                           Vs.
         (Appellant)                (Revenue )
P.A. No.AAACC2659Q

              IT(SS)A No.105/Ind/2018
            Assessment Year 2015-16
Shri Khubchand Adval             ITO 4(4), Indore
Indore                     बनाम/
         (Appellant)       Vs.      (Revenue )
P.A. No.BNRPA1052R

                 ITA No.958/Ind/2016
              Assessment Year 2007-08


                                                       3
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

M/s Jhoomerwala Vadant             DCIT-1(1),
Lites, Bhopal          बनाम/       Bhopal
         (Appellant)   Vs.            (Revenue )
P.A. No.AAFFJ3168H
                 ITA No.854/Ind/2018
            Assessment Year 2008-09
Shri      Vinod      Kumar       ITO 3(5),
Somvanshi                  बनाम/ Indore
Indore
                           Vs.
         (Appellant)                 (Revenue )
P.A. No.BNSPS7239B
                 ITA No.841/Ind/2019
            Assessment Year 2008-09
Mr. Deepak Babbar                ACIT 1(1),
Bhopal                     बनाम/  Bhopal
         (Appellant)       Vs.      (Revenue )
P.A. No.AEWPB9854K
                 ITA No.842/Ind/2019
            Assessment Year 2008-09
Smt. Liang Hwa Babbar            ACIT 1(1),
Bhopal                     बनाम/  Bhopal
         (Appellant)       Vs.      (Revenue )
P.A. No.AEVPM6127 L
               ITA No.86 & 87/Ind/2019
       Assessment Year 2015-16 Q 3 & Q-4
Nitin Jain                        ITO(TDS)-2
Indore                      बनाम/  Indore
          (Appellant)       Vs.       (Revenue )
P.A. No.ACAPP 3389 H

                                                   4
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                  CO No.32/Ind/2019
             Assessment Year 2013-14
Shri Subhash Kewalchand          ACIT 2(1),
Jain, Indore               बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.ACWPJ4855E
                 ITA No.223/Ind/2019
              Assessment Year 2015-16

Abhinav Vijay Kumar                   ITO Indore
Sankhla (HUF)                 बनाम/
Indore
                              Vs.
         (Appellant)                     (Revenue )
P.A. No.AAKHA3787L
                 ITA No.241/Ind/2019
            Assessment Year 2015-16
Mannu Shrivastava                ACIT
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.ECKPS8899P

                 ITA No.31/Ind/2018
            Assessment Year 2014-15
Sharda Devi Malhotra             ITO 2(1)
Ujjain                     बनाम/ Ujjain
         (Appellant)       Vs.       (Revenue )
P.A. No.APXPM9004Q

                 ITA No.981/Ind/2019
              Assessment Year 2014-15

                                                      5
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

Smt. Snehlata Khandelwal              ITO 1(3)
Indore                        बनाम/   Indore
        (Appellant)           Vs.         (Revenue )
P.A. No.ADUPK6566A

                 ITA No.853/Ind/2018
             Assessment Year 2005-06
Sheetal Jain                     ITO Ward 2(3)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.ADZPJ1579K

                 ITA No.274/Ind/2018
            Assessment Year 2013-14
M/s. Nimbus Foods Limited        ACIT 3(1)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.AACCN3880G

                 ITA No.221/Ind/2019
            Assessment Year 2014-15
Vipul Kumar Javia (HUF)          ITO 1(2)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.AADHV7962B
                 ITA No.972/Ind/2019
            Assessment Year 2009-10
 Siddharth Gupta                 ITO-3(3)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.AFUPG1541F
                                                       6
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                 ITA No.908/Ind/2019
            Assessment Year 2015-16
Shri Dashratha Singh             ACIT 4(1)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.DZIPS2829P
                 ITA No.581/Ind/2019
            Assessment Year 2006-07
Shri Sunil Rangnekar             ACIT -2(1)
Bhopal                     बनाम/ Bhopal
         (Appellant)       Vs.      (Revenue )
P.A. No.ADOPR8717Q

                 ITA No.771/Ind/2018
            Assessment Year 2011-12
M/s Topaz Product Pvt. Ltd.       ACIT 3(1)
Bhopal                      बनाम/ Bhopal
         (Appellant)        Vs.      (Revenue )
P.A. No.AAACT7561L

                 ITA No.567/Ind/2019
            Assessment Year 2015-16
Paras Chand Maru                 ITO 1(2)
Ujjain                     बनाम/ Ujjain
         (Appellant)       Vs.       (Revenue )
P.A. No.ADUPM7778C

              ITA No.275 & 276/Ind/2019
              Assessment Year 2008-09



                                                  7
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

Shri Vinod Anant Bhadur               ITO-3(3)
Singh                   बनाम/         Indore
Indore
                        Vs.
         (Appellant)                     (Revenue )
P.A. No.BNSPS7239B
                 ITA No.948/Ind/2019
            Assessment Year 2010-11
Smt. Radhika Goyal               ITO 2(3)
Nasik                      बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.AEAPG3668N


                 ITA No.947/Ind/2019
            Assessment Year 2012-13
Ramavtar Singh Yadav             ITO-3(4)
Indore                     बनाम/ Indore
         (Appellant)       Vs.       (Revenue )
P.A. No.ATKPS1269A

                IT(SS)A No.64/Ind/2019
              Assessment Year 2015-16

Shri Dulichand Adval                  ITO-4(4)
Indore                        बनाम/   Indore
         (Appellant)          Vs.         (Revenue )
P.A. No.BNRPA1623C

                 ITA No.590/Ind/2019
              Assessment Year 2011-12


                                                       8
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

Shri Gaurav Airen                          ITO -1(1)
Indore                           बनाम/     Indore
        (Appellant)              Vs.           (Revenue )
P.A. No.ABDPA8947J
              ITA No.469/Ind/2019
           Assessment Year 2013-14

M/s Noshirwan & Company                    DCIT-3(1)
Pvt. Ltd.               बनाम/              Indore
Indore
                        Vs.
          (Appellant)                          (Revenue )
P.A. No.AABCN0301R


                    ITA No. 627/Ind/2019
                  Assessment Year : 2010-11
     Smt. Prasanna Nair,  बनाम/   Income Tax Officer,
           Indore                  Ward 1 (4), Indore
                            Vs.
          (Appellant)                   (Respondent)
   PAN : AAPON1972C
                      ITA No. 140/Ind/2019
            Assessment Year : 2013-14(IV Q)Form 24Q
    Bulkpack Exports Ltd. बनाम/      Income Tax Officer
            Indore                     (TDS)-1, Indore
                              Vs.
          (Appellant)                   (Respondent)
   PAN : AABCB5569R
                      ITA No. 585/Ind/2019
                    Assessment Year : 2013-14
     Dr. Rajesh Chawla,     बनाम/ Deputy Commissioner
            Bhopal                  Of Income Tax-4(1),
                              Vs.
                                           Bhopal

          (Appellant)                    (Respondent)
   PAN : AARPC4213G
                                                            9
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                      ITA No. 100/Ind/2019
            Assessment Year : 2013-14(IV Q)Form 24Q
     Bafna Hospital and     बनाम/    Income Tax Officer
    Orthopaedic Research               (TDS)-1, Indore
                              Vs.
       Centre Pvt.Ltd.
            Indore
          (Appellant)                   (Respondent)
   PAN : AACCB0281B
                      ITA No. 580/Ind/2019
                    Assessment Year : 2006-07
    Shri Mahendra Kumar बनाम/        Income Tax Officer
             Jain,                       2(1), Bhopal
                              Vs.
            Bhopal
          (Appellant)                   (Respondent)
   PAN : AAVPJ3104F
                       ITA No. 67/Ind/2019
                    Assessment Year : 2014-15

     Smt. Mamta Singh         बनाम/ Assistant Commissioner
          Indore                     of Income Tax- 3 (1),
                               Vs.
                                             Indore

         (Appellant)                    (Respondent)
   PAN : AHUPM4755D
                       ITA No. 428/Ind/2019
                     Assessment Year : 2015-16
     Smt. Kajri Nagori      बनाम/ Income Tax Officer-2 (5),
           Indore                          Indore
                             Vs.
         (Appellant)                    (Respondent)
   PAN : AQZPB2916M
                       ITA No. 482/Ind/2019
                     Assessment Year : 2014-15
      Yusuf Ali Bohra       बनाम/ Income Tax Officer-5 (1),
           Indore                          Indore
                             Vs.
         (Appellant)                     (Respondent)
   PAN : AITPB8276E

                                                              10
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                  ITA No. 218/Ind/2019
                Assessment Year : 2015-16
   Durga Ramchandani, बनाम/ Income Tax Officer-3 (5),
         Indore                       Indore
                       Vs.
         (Appellant)                    (Respondent)
   PAN : AERPR9917E
                       ITA No. 267/Ind/2019
                     Assessment Year : 2014-15
     Shri Manoj Gupta,      बनाम/ Income Tax Officer-2 (1),
           Indore                          Indore
                             Vs.
         (Appellant)                    (Respondent)
   PAN : ACKPG1784F
                       ITA No. 888/Ind/2019
                     Assessment Year : 2011-12
    Smt. Hemlata Jain,      बनाम/ Income Tax Officer-2 (3),
           Bhopal                          Bhopal
                             Vs.
         (Appellant)                    (Respondent)
   PAN : AFFPJ8922C
                      ITA No. 898/Ind/2019
                   Assessment Year : 2012-13
      Shri. Sudhanshu      बनाम/ Deputy Commissioner of
      Bisarya, Bhopal               Income Tax -1 (1),
                            Vs.
                                         Bhopal

         (Appellant)                    (Respondent)
   PAN : AAYPB9350J
                   ITA No. 525 to 527/Ind/2019
              Assessment Year : 2009-10 & 2010-11
       M/s Om Coal         बनाम/ 1. Addl. CIT-TDS, Indore
    Company Pvt. Ltd.,            2. Dy.CIT-TDS, Indore
                            Vs.
           Indore                 3. ACIT/DCIT-TDS,
                                     Indore

         (Appellant)                    (Respondent)
   PAN : AAACO8710A

                                                              11
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                    ITA No. 128/Ind/2019
                  Assessment Year : 2006-07
       M/s Anant         बनाम/   Dy. Commissioner of
    Commodities P.Ltd.,           Income Tax -1 (1),
                          Vs.
        Indore                          Indore

         (Appellant)                    (Respondent)
   PAN : AAGCS8795K
                       ITA No. 546/Ind/2019
                     Assessment Year : 2010-11
    Manohar Waterkar,       बनाम/ Income Tax Officer-2 (3),
           Ujjain                          Ujjain
                             Vs.
         (Appellant)                    (Respondent)
   PAN : AANPW6917H
                       ITA No. 826/Ind/2019
                     Assessment Year : 2008-09
      Shri. Rajmohan        बनाम/ Deputy Commissioner of
     Agrawal, Bhopal                 Income Tax -1 (1),
                             Vs.
                                           Bhopal
         (Appellant)                    (Respondent)
   PAN : AAXPA4984A
                       ITA No. 971/Ind/2019
                     Assessment Year : 2015-16
     M/s Nanda Nagar        बनाम/   Dy. Commissioner of
      Sahkarita Sakh              Income Tax, Circle -3 (1),
                             Vs.
     Sanstha, Indore                       Indore

         (Appellant)                    (Respondent)
   PAN : AAAAN1784B
                       ITA No. 973/Ind/2019
                     Assessment Year : 2009-10
   Subhash Chandra Gupta बनाम/ Income Tax Officer-3 (3),
   L/H Late Smt. Subhadra                   Indore
     Devi Gupta, Indore
                              Vs.
         (Appellant)                     (Respondent)
   PAN : AFBPG1216N


                                                               12
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                     ITA No. 196/Ind/2019
                  Assessment Year : 2014-15
   Smt. Sangeeta Agrawal बनाम/     Income Tax Officer
          Indore                      1 (2), Indore
                           Vs.
         (Appellant)                    (Respondent)
   PAN : ARAPA9946N
                       ITA No. 499/Ind/2019
                     Assessment Year : 2010-11
    Shri Ramanlal Jain      बनाम/    Income Tax Officer
   Prop. Seema Agencies,                 1 (4), Indore
                             Vs.
           Ujjain

         (Appellant)                    (Respondent)
   PAN : ABVPJ1814 H
                       ITA No. 770/Ind/2019
                     Assessment Year : 2006-07
    Shri. Rakesh Gupta, बनाम/ Deputy Commissioner of
           Bhopal                    Income Tax -1 (1),
                            Vs.
                                           Bhopal

         (Appellant)                    (Respondent)
   PAN : AAXPG9477C
                       ITA No. 404/Ind/2019
                     Assessment Year : 2014-15
     Shri Gyayak Modi,      बनाम/ Income Tax Officer-2 (1),
           Indore                     Range-2, Indore
                             Vs.
         (Appellant)                    (Respondent)
   PAN : BLKPM4149Q
                       ITA No. 585/Ind/2018
                     Assessment Year : 2014-15
     Shri Ritwik Garg,      बनाम/ Income Tax Officer-2 (5),
           Indore                          Indore
                             Vs.
         (Appellant)                    (Respondent)
   PAN : AEUPG0622C


                                                              13
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

                    ITA No. 586/Ind/2018
                  Assessment Year : 2014-15
     Smt. Anubha Garg,   बनाम/ Income Tax Officer-2 (5),
           Indore                       Indore
                          Vs.
         (Appellant)                    (Respondent)
   PAN : AGTPG1222B
                       ITA No. 587/Ind/2018
                     Assessment Year : 2014-15
   Smt. Karishma Sachdev, बनाम/       Income Tax Officer
            Indore                        2 (4),Indore
                               Vs.
          (Appellant)                   (Respondent)
   PAN : ACNPK4835A
                      ITA No. 589/Ind/2018
                    Assessment Year : 2014-15
    M/s Aakash Dagra       बनाम/ Income Tax Officer-2 (5),
        HUF, Indore                       Indore
                            Vs.
         (Appellant)                    (Respondent)
   PAN : AAJHA7504A
                       ITA No. 590/Ind/2018
                     Assessment Year : 2014-15
    M/s Pawan Agrawal बनाम/ Income Tax Officer-3 (3),
        HUF, Indore                        Indore
                            Vs.
         (Appellant)                   (Respondent)
   PAN : AAHHP7488J

                 IT(SS) No. 184 to 189/Ind/2015
             Assessment Year : 1999-2000 to 2004-05
                      ITA No. 495/Ind/2015
                    Assessment Year : 2005-06
   Mr. Syed Mohsin Raza बनाम/ Assistant Commissioner
       Rizvi, Bhopal                of Income Tax -1 (2),
                            Vs.
                                           Bhopal

         (Appellant)                   (Respondent)

                                                             14
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

   PAN : AAXPR9868C
                      ITA No. 487/Ind/2017
                   Assessment Year : 2013-14
    ACIT (Central)-2,    बनाम/ M/s The Malwa Vanaspati
          Indore                  & Chemical Co.Ltd.,
                          Vs.
                                        Indore

        (Appellant)                    (Respondent)
   PAN : AAACT6465F
                       ITA No. 889/Ind/2019
                     Assessment Year : 2011-12
   Enter 10 Television P.Ltd., बनाम/ Asst. Commissioner of
             Indore                    Income Tax (TDS),
                                Vs.
                                             Indore

          (Appellant)                   (Respondent)
   PAN : AADCA4090Q

                   ITA No. 433 & 434/Ind/2017
              Assessment Year : 2012-13 & 2013-14
          DCIT 2(1)        बनाम/     M/s. JRG Realty
           Indore                        Indore
                            Vs.
         (Appellant)                    (Respondent)
   PAN : AAHFJ5162H
                       ITA No. 948/Ind/2016
                     Assessment Year : 2009-10
   Vishwanath Pawar HUF, बनाम/       Income Tax Officer,
          Burhanpur                       Burhanpur
                              Vs.
         (Appellant)                   (Respondent)
   PAN : AAGHV2370E
                      ITA No. 628/Ind/2014
                    Assessment Year : 2010-11
     Anubhav Verma,        बनाम/ Asst. Commissioner of
          Bhopal                    Income Tax -3 (1),
                            Vs.
                                         Bhopal


                                                             15
 Mohd. Harun Chhipa & Others
ITA No.188/Ind/2020 & Ors

         (Appellant)                    (Respondent)
   PAN : ABXPV8145P

                     ITA No. 790/Ind/2017
                   Assessment Year : 2009-10
   M/s Gulab Resources बनाम/ Asst. Commissioner of
     Pvt.Ltd., Ratlam              Income Tax, Circle
                          Vs.
                                        Ratlam

         (Appellant)                    (Respondent)
   PAN : AADCG3200C
                       ITA No. 710/Ind/2017
                     Assessment Year : 2007-08
      M/s Shree Laxmi       बनाम/ Income Tax Officer-2 (1),
       Venkateshwara                       Ujjain
                             Vs.
    Finance Corporation,
            Ujjain
         (Appellant)                    (Respondent)
   PAN : ABAFS0342N
                     IT(SS)A No. 45 /Ind/2019
                     Assessment Year : 2013-14
      Shri Sunil Bansal     बनाम/      DCIT Central-1
           Bhopal                          Bhopal
                             Vs.
         (Appellant)                    (Respondent)
   PAN : ABCPG1186A
                     IT(SS)A No. 46 /Ind/2019
                     Assessment Year : 2013-14
      Shri Anil Bansal     बनाम/       DCIT Central-1
           Bhopal                          Bhopal
                            Vs.
         (Appellant)                    (Respondent)
   PAN : ABCPG1187A
Appellant By              Sh/Shri Girish Agrawal, Ashish Goyal &
                          N.D. Patva, P.D. Nagar, Arpit Gour. Pranay
                          Goyal, Gagan Tiwari, Rashi Gohil, C.P.
                          Rawka, S.S. Deshpande, Hitesh Chimnani
                          & Yas Kukreja, S.N. Agrawal, Vijay Bansal
                          & written submissions/ ARs

                                                                 16
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ITA No.188/Ind/2020 & Ors

Respondent By             Sh/Shri S.S. Mantri and Harshit Bari,
                          DRs
Date of Hearing           08.02.2021
Date of Pronouncement     08.02.2021

                              ORDER

PER BENCH The above captioned appeals filed at the instance of revenue assessee(s) and revenue pertaining to Assessment Years as shown above are directed against different orders of Commissioners of Income Tax (Appeals) (in short 'Ld.CIT'(A)].

2. At the outset, Ld. Counsels for the respective assessee(s) present during the course of hearing and in the remaining cases as per the application placed on record, the present bunch of appeals were requested to be withdrawn since the assessee(s) have opted to take benefit of "Vivad Se Vishwas Scheme 2020" and as required by the scheme, if the assessees intents to opt for the said scheme and fulfills the necessary requirements then the appeals pending before this Tribunal needs to be withdrawn.

3. Per contra Ld. DR did not raised any objection to the submissions made by the Ld. counsel for the assessees and the applications made in the remaining cases and submitted that they 17 Mohd. Harun Chhipa & Others ITA No.188/Ind/2020 & Ors have no objection if the captioned appeals are dismissed as withdrawn on the ground of opting under the said scheme.

4. We have heard rival contentions and perused records placed before us. In view of the above stated facts, we dismiss these appeals filed by assessee(s)/Revenue treating the same as withdrawn/not pressed. However the assessee(s)/ Revenue are at liberty to file Miscellaneous Application for recalling the order within the stipulated time as prescribed under the law if the respective assessee(s)' application for availing this scheme could not be accepted by the Revenue for some reason or if the respective assessee(s) could not fulfill the condition prescribed in the said scheme namely "Vivad Se Vishwas Scheme 2020".

5. In the result all the appeals of the Assessee(s)/ Revenue are dismissed as withdrawn/not pressed.

The order pronounced in the open Court on 08 .02.2021.

           Sd/-                                           Sd/-
       ( KUL BHARAT)                                (MANISH BORAD)
     JUDICIAL MEMBER                             ACCOUNTANT MEMBER
Dated : 08 February, 2021
Patel/PS


                                                                              18
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ITA No.188/Ind/2020 & Ors

Copy to: The Appellant/Respondent/CIT concerned/CIT(A) concerned/ DR, ITAT, Indore/Guard file.

By Order, Asstt.Registrar, I.T.A.T., Indore 19