Madhya Pradesh High Court
Smt. Hiriya Bai vs Butha on 8 July, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 SA-154-2017
The High Court Of Madhya Pradesh
SA-154-2017
(SMT. HIRIYA BAI Vs BUTHA AND OTHERS)
2
Jabalpur, Dated : 08-07-2021
Heard through Video Conferencing.
Shri J.L. Soni, Advocate for the appellant.
Shri Sunil Gupta, PL for the respondent/State.
Learned counsel for the appellant seeks and is granted time to argue the matter.
As prayed, list after four weeks.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.07.08 16:37:28 IST