Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Pension to Indigent Artists Rules, 1976

9.

The expenditure shall be debatable to Demand No. 15-288-Social Security and Welfare-E-Other Special Security and Welfare Programmes-a-Pension under Social Security Scheme - Pension to Indigent Artists (Voted). The Director, Cultural Affairs will be the Drawing and Disbursing Officer. The Secretary of the Department shall be the Drawing and Disbursing Officer. The Secretary of the Department shall be the Controlling Officer.