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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Goa - Subsection

Section 62(1)(f) in The Goa Co-operative Societies Act, 2001

(f)frame policies concerning-
(i)business of the society;
(ii)recruitment and service conditions of the staff;
(iii)mobilisation, utilisation and investment of various funds;
(iv)maintenance of accounting systems;
(v)management information systems;
(vi)such other subjects and matters necessary for the effective performance of the society;