Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(1)(b) in The Rajasthan Urban Improvement Act, 1959 (b)subject to any directions given by the State Government dispose of any such land after undertaking or carrying on such improvement as it thinks fit,