Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 31 in Madhu Babu Pension Yojana Rules, 2008

31.

The Block Development Officer and the District Social Welfare Officer as the case may be are declared as the Drawing and Disbursing Officers in respect of the Madhu Babu Pension to the destitute in respect of their jurisdiction.