Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 53] [Section 178] [Entire Act] Union of India - Subsection Section 178(3) in The Electricity Act, 2003 (3)All regulations made by the Central Commission under this Act shall be subject to the conditions of previous publication.
