Section 43(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998
(2)The following shall form part of, or be paid into, the University Fund, namely:-(a)any contribution or grant by the Government;(b)the income of the University from all sources, including income from fees and charges and sale proceeds;(c)bequests, donations, endowments and other grants, if any, received by the University.
