Delhi District Court
Sh. Ravinder Yadav vs M/S. Shri Tirupati Enterprises on 3 April, 2018
IN THE COURT OF SHRI MOHINDER VIRAT
POLC: DWARKA COURTS: DELHI
In the matter of :-
LIR No. 9817/16
Sh. Ravinder Yadav
S/o Sh. Yogender Prasad Yadav
R/o H No J 121, Pooth Khurd,
Bawana, New Delhi. ...........Workman
Versus
M/s. Shri Tirupati Enterprises
N 136, Sector 01,
Bawana, New Delhi. ..........Management
DATE OF INSTITUTION :16.12.2016
DATE ON WHICH ORDER RESERVED : 03.04.2018
DATE ON WHICH ORDER PASSED :03.04.2018
AWARD:-
1.A reference No. F.-24/ID/39/16/NWD/257/16/Lab/5740-43 dt. 17.11.2016 was received u/s 10 (1) (c) and 12 (5) of the Industrial Disputes Act, 1947, (in short the 'Act') from appropriate Government for adjudication and disposal of industrial dispute between the aforesaid workman and the managements by formulating the following terms of reference:-
"Whether the services Sh. Ravinder Yadav S/o Sh. Yogender Prasad Yadav have been terminated illegally and/or unjustifiably by the management; and if so, to what relief is he entitled and what directions are necessary in this respect?"
2. Both the parties have amicably settled the present case in terms of Ex C1. AR for the workman submits that workman has settled the present dispute full and finally with the management. He prayed that present dispute may kindly be disposed of as settled.
3. Keeping in view the statements made by the AR for the workman and proprietor for Management, it is clear that workman has settled his dispute with the management and now he does not wish to proceed further and as such nothing is left to be adjudicated in the present matter. Accordingly, the claim filed by the workman is disposed of as settled, as prayed for by the AR for the workman, and a settlement award is passed in the matter. Workman's claim is disposed of accordingly.
4. A copy of the award be sent to the appropriate Government for its publication as per rules.
Digitally signed by MOHINDER MOHINDER VIRAT
VIRAT Date: 2018.04.03
16:58:34 +0530
Announced in the open court (MOHINDER VIRAT)
on 03rd April 2018 POLC/DWARKA COURT
NEW DELHI.