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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(5)(b) in The Bengal Smuggling Of Arms Act, 1934

(b)sells, purchases, receives or transports, or abets the sale, purchase, receipt or transport of, arms or ammunition which he knows or has reason to believe, to have been smuggled;