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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in The U.P. Antarim Zila Parishad Act, 1958

(3)[ Every Antarim Zila Parishad shall have an Adhyaksha, who, except in the case of district created after the commencement of this Act, shall be elected by all the members of the Parishad other than the official members thereof.