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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(nnn) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(nnn)"Regional Energy Account (REA)" means a regional energy account prepared on monthly basis by the RPC Secretariat for the billing and settlement of 'Capacity Charge', 'Energy Charge' and transmission charges;