Calcutta High Court (Appellete Side)
Sk. Mirajul Haque vs The University Of Burdwan & Anr on 3 March, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1 03.03.2016
.
rc W.P. No. 3398(W) of 2016 Sk. Mirajul Haque
-Vs-
The University of Burdwan & Anr. Mr. Shamim ul Bari .. For the petitioner Mr. Achintya Banerjee Mr. Raghunath Chakraborty .. For the University The petitioner seeks re-evaluation of his answer-scripts. He is not satisfied with the marks given by the university.
In my view, an opportunity should be afforded to the university to use an affidavit. Let such affidavit-in-opposition be filed within four weeks hence. Affidavit-in- Reply, if any, be filed within one week thereafter.
List this writ petition for further consideration five weeks hence under the heading "Hearing".
( Debangsu Basak, J. )