Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Bhopal State - Subsection

Section 19(3)(a) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(a)the past practice of granting such leases or contracts in the Jagir;