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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(10)(d) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(d)The returning officer shall endorse on each nomination paper his decision, accepting or rejecting the same, as the case may be. If the nomination paper is rejected, he shall record in writing, a brief statement of his reasons for such rejection.