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Supreme Court - Daily Orders

Uddhav Sampatr Nalawade vs Bagasse Pulp Mills on 28 April, 2025

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.12                             COURT NO.5                   SECTION IX

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36693/2024
     [Arising out of impugned final judgment and order dated 24-08-2023
     in WP No. 10589/2019 passed by the High Court of Judicature at
     Bombay at Aurangabad]

     UDDHAV SAMPATR NALAWADE & ORS.                                       Petitioner(s)

                                                   VERSUS

     BAGASSE PULP MILLS & ORS.                          Respondent(s)
     IA No. 92087/2025 - CONDONATION OF DELAY IN FILING
     IA No. 92083/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS
     IA No. 92089/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 28-04-2025 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) :
Mr. Mahesh Prakash Shinde, Adv. Mr. Ashok Kumar Gupta Ii, AOR For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
We are not inclined to interfere with the impugned judgment/order of the High Court. Accordingly, the Special Leave Petition is dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified
Digitally signed by SONIA BHASIN Date: 2025.04.28 18:00:17 IST Reason: (SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR