Supreme Court - Daily Orders
Uddhav Sampatr Nalawade vs Bagasse Pulp Mills on 28 April, 2025
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.12 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36693/2024
[Arising out of impugned final judgment and order dated 24-08-2023
in WP No. 10589/2019 passed by the High Court of Judicature at
Bombay at Aurangabad]
UDDHAV SAMPATR NALAWADE & ORS. Petitioner(s)
VERSUS
BAGASSE PULP MILLS & ORS. Respondent(s)
IA No. 92087/2025 - CONDONATION OF DELAY IN FILING
IA No. 92083/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 92089/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 28-04-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) :
Mr. Mahesh Prakash Shinde, Adv. Mr. Ashok Kumar Gupta Ii, AOR For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
We are not inclined to interfere with the impugned judgment/order of the High Court. Accordingly, the Special Leave Petition is dismissed.
Pending application(s), if any, shall stand disposed of.Signature Not Verified
Digitally signed by SONIA BHASIN Date: 2025.04.28 18:00:17 IST Reason: (SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR