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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(1) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(1)If any owner or tenant desires that the meter fixed to his attachment should be tested, then he shall pay in advance the testing fees specified in column 2 of the Table below, according to the diameter of each attachment specified in column 1 thereof :-Table
Diameter of attachment Testing FeesRs. nP.
⅜ “ ... ... 3.00
½ “ ... ... 3.00
¾ “ ... ... 3.00
1 “ ... ... 3.00
1 ½ “ ... ... 5.00
2 “ ... ... 5.00
2 ½ “ ... ... 5.00
3 “ ... ... 10.00
3 ½ “ ... ... 10.00
4 “ and above ... ... 10.00