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State of Uttar Pradesh - Section

Section 154 in U.P. Revenue Code (Amendment) Act, 2016

154. Amendment of Section 201.

- In Section 201 of the said Code, in Hindi version, for the words and punctuation marks ^^rks dysDVj }kjk ljljh :i ls csn[ky dj fn;k tk;sxk tks ,slk cy] tSlk vko';d lek tk; dk mi;ksx dj ldrk gS ;k djk ldrk gSA the words and punctuation marks ^^rks dysDVj }kjk mls ljljh :i ls csn[ky dj fn;k tk;sxk ,oa dysDVj bl gsrq ,slk cy] tSlk vko';d gks dk mi;ksx dj ldrk gS ;k djk ldrk gSA shall be substituted.