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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2)(vii) in The Ganpat University Act, 2005

(vii)He shall exercise such other powers and perform such other duties as may be assigned to him under this Act, the Regulations or as maybe delegated to him by the Board or the Director.