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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(iii) in The Maharaja Sayajirao University of Baroda Act, 1949

(iii)The Director of Higher Education and if he is unable to attend, the officer designated under Clause (i) of paragraph (B) of Class-I of sub-section (1) of Section 18;