Section 81(5) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
(5)All employees of the Himachal Pradesh Marketing Board shall, on and from the date of its abolition under sub-section (1), become employee of the Board, and shall hold office in the Board on the same terms and conditions of service and shall continue as such unless and until their terms and conditions of service are altered by the Board with the previous approval of the State Government.
