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[Cites 4, Cited by 7]

Calcutta High Court (Appellete Side)

West Bengal Protection For Interest Of ... vs In Re: Goutam Ghosh on 14 June, 2018

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14.06.18

Sl. No.48 akd [Adjourned] C. R. M. 3804 of 2018 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 13.06.2018 in connection with Khejuri Police Station Case No. 47 of 2017 dated 19.02.2017 under Sections 420/406 of the Indian Penal Code read with Section 3 of the West Bengal Protection for Interest of Depositors in Financial Establishments Act, 2013.

And In Re: Goutam Ghosh ... ... Petitioner Mr. Tarique Quasimuddin .. Advocate Ms. Sanchita Chaudhuri .. Advocate ... ... for the petitioner Mr. Ranabir Roy Chowdhury .. Advocate Mr. Mainak Gupta .. Advocate ... ... for the State Let this matter appear along with CRM 2602 of 2018 and CRM 3042 of 2018 four weeks hence.

(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)