Supreme Court - Daily Orders
The State Of Madhya Pradesh Home ... vs Ramjan Khan on 12 October, 2023
Bench: C.T. Ravikumar, Sudhanshu Dhulia
ITEM NO.101 COURT NO.14 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.2129/2014
THE STATE OF MADHYA PRADESH HOME DEPARTMENT SUPERINTENDANT OF
POLICE Appellant(s)
VERSUS
RAMJAN KHAN & ORS. Respondent(s)
([PART HEARD BY : HON'BLE C.T. RAVIKUMAR AND HON'BLE SUDHANSHU
DHULIA, JJ.] [TOP OF THE BOARD]
IA No. 2116/2016 - EXEMPTION FROM FILING O.T.
IA No. 2115/2016 - PERMISSION TO FILE ANNEXURES)
Date : 12-10-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Ms. Rukhmini Bobde, Adv.
Mr. Pashupathi Nath Razdan, AOR
Ms. Maitreyee Jagat Joshi, Adv.
Ms. Soumya Priyadarshinee, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Amit Srivastava, Adv.
Mr. Amlaan Kumar, Adv.
Mr. Astik Gupta, Adv.
Ms. Akanksha Tomar, Adv.
Ms. Priyanka, Adv.
For Respondent(s) Mr. Lokesh Kumar Choudhary, AOR
Mr. Devmani Bansal, Adv.
Mr. Ajay Kumar Rai, Adv.
Mr. Shubham Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
Arguments concluded.
Judgment reserved.
Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.10.12Written submission(s) may be filed on or before 16.10.2023.
16:44:15 IST Reason:(VIJAY KUMAR) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH)