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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(a)in sub- section (1), for the words" one year, or with fine, or with both", the words" ten years, or with fine, which may extend to twenty- five crore rupees or with both" shall be substituted;