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[Cites 0, Cited by 0] [Section 32A(6)] [Section 32A] [Entire Act]

State of West Bengal - Subsection

Section 32A(6)(d) in The West Bengal Panchayat Act, 1973

(d)call for any information, return, statement, account or report from the office of the Gram Panchayat and enter on and inspect any immovable property of the Gram Panchayat or inspect any work in progress connected with the functions and duties of the Upa-Samiti,