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NCT Delhi - Section

Section 87 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

87. Protection from the weather during meals.

- Prisoners should be protected from rain and intense heat during meals. If there are no roofs over the ordinary feeding places they may be allowed to sit in verandah, or, if necessary, in the work-shop or wards or wherever shelter can be found.