Section 15 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979
15. Photographs and finger prints.
- The Superintendent of Police or any Police Officer authorised by him in this behalf may take photographs and register finger prints of detenu in jail.Explanation. - The Superintendent of Police will include the Superintendent of Police (Vigilance).
