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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(6)I agree to furnish further information which may be required for issue of Certificate of Registration.Form-F(See sub-rule (2) of rule 4 of the Tamil Nadu Panchayats (Regulation of Sinking of Wells and safety measures) Rules, 2015Certificate of RegistrationCertificate No..............Thiru./Tmt./Selvi/Messer's ................. Son/Wife/daughter of ............. residing at ........... is hereby granted Certificate of Registration for sinking well in..........District.ConditionsEvery person holding this Certificate of Registration, shall -,