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[Cites 0, Cited by 11] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997

(2)No Court including the Court constituted under the Presidency Towns Insolvency Act, 1909 and the Provincial Insolvency Act, 1920, other than the Special Court shall have jurisdiction in respect of any matter to which the provision of this Act apply.